Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 1 in Indian Railway Board Act, 1905 1. Short title and construction. (1)This Act may be called the Indian Railway Board Act, 1905; and(2)It shall be read with, and taken as part of, the Indian Railways Act, 1890 (9 of 1890).
