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[Cites 0, Cited by 0] [Section 211] [Entire Act]

State of Rajasthan - Subsection

Section 211(b) in The Rajasthan Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2009

(b)where more than one hundred building workers are employed in a compressed air working environment exceeding one bar at tunneling work, one medical lock is provided for everyone hundred building workers or part thereof and such medical lock is situated as near as possible to the main lock used at such tunneling work.