Delhi High Court - Orders
Scj Plastic Limited vs Commissioner Of Delhi Goods And Service ... on 15 September, 2022
Author: Rajiv Shakdher
Bench: Rajiv Shakdher
$~8 & 9
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ VAT APPEAL 9/2021
SCJ PLASTIC LIMITED ......Appellant
Through: Mr Rajesh Mahna, Mr Akshay Bhatia
& Mr Mayank Kouts, Advs.
versus
COMMISSIONER OF DELHI GOODS AND SERVICE TAX
......Respondent
Through: Mr Rishikesh Kumar, ASC GNCTD
with Ms Sheenu Priya & Mr Sudhir Shukla, Advs.
+ VAT APPEAL 10/2021
SCJ PLASTIC LIMITED ......Appellant
Through: Mr Rajesh Mahna, Mr Akshay Bhatia
& Mr Mayank Kouts, Advs.
versus
COMMISSIONER OF DELHI GOODS AND SERVICE TAX
......Respondent
Through: Mr Rishikesh Kumar, ASC with
Ms Sheenu Priya & Mr Sudhir Shukla, Advs.
CORAM:
HON'BLE MR JUSTICE RAJIV SHAKDHER
HON'BLE MS JUSTICE TARA VITASTA GANJU
ORDER
% 15.09.2022 [Physical Hearing/Hybrid Hearing (as per request)]
1. After some arguments, Mr Rajesh Mahna, who appears on behalf of the appellant, seeks leave to withdraw the above-captioned appeals, to take recourse to an appropriate remedy, to demonstrate that movement of goods did take place, pursuant to a contract, in terms of Section 3(1)(a) of the Central Sales Tax Act, 1956.
VAT APPEAL 9/2021 & 10/2021 1/2 Signature Not Verified Digitally Signed By:KAUSHAL KUMAR SACHDEVA Signing Date:03.10.2022 21:57:502. Accordingly, the above-captioned appeals are dismissed as withdrawn, with liberty as prayed for, albeit as per law.
RAJIV SHAKDHER, J TARA VITASTA GANJU, J SEPTEMBER 15, 2022/r Click here to check corrigendum, if any VAT APPEAL 9/2021 & 10/2021 2/2 Signature Not Verified Digitally Signed By:KAUSHAL KUMAR SACHDEVA Signing Date:03.10.2022 21:57:50