Section 376(2)(a) in The Indian Penal Code, 1860

[Cites 0, Cited by 121] [Section 376(2)] [Section 376] [Entire Act]

(a)being a police officer, commits rape—

(i)within the limits of the police station to which such police officer is appointed; or

(ii)in the premises of any station house; or

(iii)on a woman in such police officer's custody or in the custody of a police officer subordinate to such police officer; or

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