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[Cites 0, Cited by 0] [Section 30(2)] [Section 30] [Entire Act]

State of Uttarakhand - Subsection

Section 30(2)(b) in Uttarakhand Flood Plain Zoning Act, 2012

(b)the form and manner in which application under section 20 shall be made and the manner in which such application shall be disposed of; and