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Supreme Court - Daily Orders

Ashok Kumar vs Dy. Dir. Of Consolidation Kushinagar on 12 February, 2015

     ITEM NO.65                               REGISTRAR COURT. 1                    SECTION XI

                                      S U P R E M E C O U R T O F             I N D I A
                                              RECORD OF PROCEEDINGS


                                        BEFORE THE REGISTRAR MRS. RACHNA GUPTA

     Petition(s) for Special Leave to Appeal (C)                          No(s).    10157/2014


     ASHOK KUMAR                                                                  Petitioner(s)

                                                           VERSUS

     DY. DIR. OF CONSOLIDATION KUSHINAGAR &OR                                 Respondent(s)

     (with appln. (s) for exemption from filing O.T.)


     Date : 12/02/2015 This petition was called on for hearing today.



     For Petitioner(s)
                                              Ms. Anu Gupta,Adv.


     For Respondent(s)
                                              Mr Sameer Singh, Adv.
                                              Mr. Ajit Sharma,Adv.


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Respondent Nos. 1 and 3 to 5 have not been served. The ld. Counsel for the petitioner is required to take fresh steps to effect service.

Respondent No.2 has not filed counter affidavit. Be filed within four weeks as last opportunity.

List again on 26.3.2015.

Signature Not Verified Digitally signed by Hema Joshi Date: 2015.02.17 11:44:47 IST

Reason:                                                                       (RACHNA GUPTA)
                                                                                 Registrar