Supreme Court - Daily Orders
Ashok Kumar vs Dy. Dir. Of Consolidation Kushinagar on 12 February, 2015
ITEM NO.65 REGISTRAR COURT. 1 SECTION XI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MRS. RACHNA GUPTA
Petition(s) for Special Leave to Appeal (C) No(s). 10157/2014
ASHOK KUMAR Petitioner(s)
VERSUS
DY. DIR. OF CONSOLIDATION KUSHINAGAR &OR Respondent(s)
(with appln. (s) for exemption from filing O.T.)
Date : 12/02/2015 This petition was called on for hearing today.
For Petitioner(s)
Ms. Anu Gupta,Adv.
For Respondent(s)
Mr Sameer Singh, Adv.
Mr. Ajit Sharma,Adv.
UPON hearing the counsel the Court made the following
O R D E R
Respondent Nos. 1 and 3 to 5 have not been served. The ld. Counsel for the petitioner is required to take fresh steps to effect service.
Respondent No.2 has not filed counter affidavit. Be filed within four weeks as last opportunity.
List again on 26.3.2015.
Signature Not Verified Digitally signed by Hema Joshi Date: 2015.02.17 11:44:47 IST
Reason: (RACHNA GUPTA)
Registrar