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Union of India - Section

Section 98 in Aircraft Rules, 1937

98. [ Rating Training Manual. [Substituted by Notification No. G.S.R. 1089(E), dated 5.11.2018 (w.e.f. 23.3.1937).]

- There shall be a rating training manual, at each air traffic service station, containing the syllabus for on the job training, examination, assessment and procedures to meet the requirements for ratings as specified in Schedule III, duly approved by the Director-General.]