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[Cites 0, Cited by 0] [Section 61(8)] [Section 61] [Entire Act]

State of Uttarakhand - Subsection

Section 61(8)(a) in Uttrarakhand Waqf Rules, 2017

(a)loss of money, stores of articles of the waqf not due to the negligence of the mutawalli or other employees of the waqf;