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[Cites 0, Cited by 0] [Section 6(1)] [Section 6] [Entire Act]

State of Maharashtra - Subsection

Section 6(1)(h) in The Maharashtra Prevention of Cruelty to Animals (Conduct of Bullock Cart Race) Rules, 2017

(h)The bulls or bullock rest area shall be provided with adequate shade/shelter, adequate feed, fodder and drinking water. The resting area shall be maintained neat, clean and hygienic;