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[Cites 0, Cited by 0] [Section 7A(2)] [Section 7A] [Entire Act]

State of Madhya Pradesh - Subsection

Section 7A(2)(iii) in The M.P. Sthaniya Kshetra Me Mal Ke Pravesh Par Kar Niyam, 1976

(iii)The composition money under this sub-rule shall be paid for every period for which a return is required to be furnished and proof of payment shall be sent along with the return for that period.