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[Cites 0, Cited by 0] [Section 36(3)] [Section 36] [Entire Act]

State of Tamilnadu - Subsection

Section 36(3)(ix) in Tamil Nadu Juvenile Justice (Care and Protection of Children) Rules, 2017

(ix)to negotiate with voluntary workers and organisations to facilitate rehabilitation and social reintegration of children and to ensure the necessary follow-up;