Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 50] [Entire Act] State of Gujarat - Subsection Section 50(3) in The Gujarat Industrial Relations Act, 1946 (3)The proceedings shall be recorded in a minute book [in a language understood by majority of the employees] [This portion was added by Bombay 63 of 1953, section 14.].
