Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 54] [Section 43] [Entire Act] Union of India - Subsection Section 43(3) in Real Estate (Regulation And Development) Act, 2016 (3)Every bench of the Appellate Tribunal shall consist of at least one Judicial Member and one Administrative to Technical Member.