Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Chattisgarh - Subsection Section 2(ff) in The Chhattisgarh Co-Operative Societies Act, 1960 (ff)"Multi-State co-operative society" means a society registered or deemed to be registered under the Multi-State co-operative societies Act 2002 (No. 39 of 2002);
