Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 12] [Entire Act]

Union of India - Subsection

Section 12(5) in The National Service Act, 1972

(5)The information contained in the National Service Register shall not be used for any purpose other than the purposes of this Act:Provided that nothing in this sub- section shall preclude the Central Government from disclosing, for statistical purposes, any information contained in the National Service Register.