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State of Uttar Pradesh - Section

Section 2 in U.P. Rules Regulating the Transit of Timber on the Sharda River, 1915-1919

2.

The property mark required by Rule 16 of the rules made under Notification No. 672/XIV-42, dated September 30, 1915, must be stamped on the broad side of each piece of sawn timber and at a distance of not more than 6 inches from one to its ends.