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[Cites 0, Cited by 0] [Section 15(2)] [Section 15] [Entire Act]

State of Goa - Subsection

Section 15(2)(ii) in The Goa Panchayat and Zilla Panchayat (Election Procedure) Rules, 1996

(ii)that the candidate has failed to comply with any of the provisions required by these rules or the Act;