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[Cites 0, Cited by 0] [Section 921] [Entire Act]

Bengal Presidency - Subsection

Section 921(j) in Police Regulations, Bengal , 1943

(j)The entries in the service rolls of constables, head constables and Assistant Sub-Inspectors relating to their literary qualifications shall be made after careful enquiry. No officer shall be shown as literate in any language unless he can read and write short and simple sentences in it. The ability to write names only shall not be considered sufficient for the purpose.