Section 2(3)(x) in Saurashtra Gharkhed, Tenancy Settlement And Agricultural lands Ordinance, 1949

[Cites 0, Cited by 0] [Section 2(3)] [Section 2] [Entire Act]

(x)"year" means the year ending on the 31st of March or on such date as the Government may, by notification appoint for any locality ;

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