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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Uttar Pradesh - Subsection

Section 1(3) in Uttar Pradesh Intermediate Education Act, 1921

(3)It shall come into force on such date [date] [The Act came into force on April 1, 1922; vide Notification No. 726/XV, dated March 7, 1922.] as the State Government may by notification in the Official Gazette, direct.