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State of Assam - Section

Section 330 in The Assam Excise Rules, 2016

330. Sign Boards.

- Except in the case of hotels, restaurant, clubs and the premises of chemists or druggists holding excise licence or permits, there shall be fixed in a prominent position at the entrance of all premises licensed for the retail vend of any intoxicant, a sign board showing the Licence Number, the name of the vendor, the period of currency of the licence and in the case of country spirit shop the strengths, if any, prescribed for retail vend and the current retail prices.Exhibition of licence : The licence shall be exhibited in a conspicuous place in the licensed premises.Hours During which Licensed Premises may be Kept Open and Closed.