Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 2] [Entire Act] Union of India - Subsection Section 2(1) in Federal Court (Enlargement of Jurisdiction) Act, 1947 (1)" High Court " means any High Court to which the provisions of Chapter II of Part IX of the Government of India Act, 1935,1 apply ; (25 and 26 Geo. 5, c.2.)
