Patna High Court - Orders
Abhai Kumar Sinha & Ors vs State Of Bihar & Anr on 27 July, 2011
IN THE HIGH COURT OF JUDICATURE AT PATNA
Cr.Misc. No.42701 of 2008
Abhai Kumar Sinha & Ors
Versus
State Of Bihar & Anr
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2 27.7.2011Inspite of repeated calls, no one appears on behalf of petitioners to press this application.
This application is dismissed for non- prosecution.
AI ( Mandhata Singh, J.)