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Patna High Court - Orders

Abhai Kumar Sinha & Ors vs State Of Bihar & Anr on 27 July, 2011

                 IN THE HIGH COURT OF JUDICATURE AT PATNA
                              Cr.Misc. No.42701 of 2008
                              Abhai Kumar Sinha & Ors
                                          Versus
                                 State Of Bihar & Anr
                                        -----------


2    27.7.2011

Inspite of repeated calls, no one appears on behalf of petitioners to press this application.

This application is dismissed for non- prosecution.

AI ( Mandhata Singh, J.)