Section 264 in U.P. Zamindari Abolition and Land Reforms Rules, 1952
264.
Where live-stock is removed to a pound, under Rule 263 the pound-keeper shall enter in a register-(a)the number and description of the stock;(b)the day and hour when the stock was committed to his custody; and(c)the name of the attaching officer who so committed it and shall give the attaching officer a copy of the entry.
