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Madhya Pradesh High Court

Mahajan Singh vs The State Of Madhya Pradesh Thr on 23 August, 2017

                                      1
                                                 M.Cr.C. No.8641/2017



       23.08.2017
             Shri Atul Gupta, Advocate for the applicant.
             Shri B.M. Patel,Public Prosecutor for the respondent

/State.

Case diary is incomplete as dying declaration of deceased is not available.

State counsel is directed to produce the same on the next date of hearing.

List the case in the next week.

(Sheel Nagu) Judge sh/-