Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 29 in The Water (Prevention And Control Of Pollution) Rules, 1975 29. Central Board to act as State Board for Union territories .-The Central Board shall act as the State Board for Union territories under sub-section (4) of section 4.
