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[Cites 0, Cited by 0] [Section 29] [Entire Act]

State of Kerala - Subsection

Section 29(1) in Kerala Veterinary and Animal Sciences University Act, 2010

(1)There shall be a Research Council consisting of-
(i)the Vice-Chancellor,
(ii)Deans of the constituent colleges,
(iii)two Directors or eminent scientists from the Research Institutes within or outside Kerala; and
(iv)two Department heads from each college.