Bombay High Court
Radhika George And 8 Ors vs Maharashtra Housing And Area ... on 11 January, 2019
Author: B.P. Colabawalla
Bench: B.P. Colabawalla
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
NOTICE OF MOTION (SUITS) NO. 2160 OF 2016
In
SUITS 602 OF 2013
Radhika George And 8 Ors ....Petitioner
V/S
Maharashtra Housing And Area Development ....Respondent
Authority And 8 Ors CORAM : B.P. COLABAWALLA, J DATE : 11th January, 2019 P.C. :
Due to paucity of time the matter is adjourned. Ad-interim relief if any to continue till then. Stand over to 30/01/2019.
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