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Bombay High Court

Radhika George And 8 Ors vs Maharashtra Housing And Area ... on 11 January, 2019

Author: B.P. Colabawalla

Bench: B.P. Colabawalla

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     ORDINARY ORIGINAL CIVIL JURISDICTION

      NOTICE OF MOTION (SUITS) NO. 2160 OF 2016
                         In
                 SUITS 602 OF 2013

 Radhika George And 8 Ors                               ....Petitioner
            V/S
 Maharashtra Housing And Area Development            ....Respondent

Authority And 8 Ors CORAM : B.P. COLABAWALLA, J DATE : 11th January, 2019 P.C. :

Due to paucity of time the matter is adjourned. Ad-interim relief if any to continue till then. Stand over to 30/01/2019.
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