Bombay High Court
Suvarna Dhnjay Lingade And Anr vs Smt. Rajashri Subhash Danole * Ors on 7 January, 2019
Author: Sandeep Kashinath Shinde
Bench: Sandeep Kashinath Shinde
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
SECOND APPEAL STAMP NO. 33522 OF 2018
Suvarna Dhnjay Lingade And Anr. ....Appellant
V/S
Smt. Rajashri Subhash Danole * Ors. ....Respondent
Adv.Yogesh Thorat i/by Sachin Bharat Thorat For Appellant. Adv. Ajay A Joshi For Respondent No1, Adv.Sandip Koregave for Respondent No. 3 CORAM : SANDEEP KASHINATH SHINDE, J DATE : 7th January, 2019 P.C. :
At the request of learned advocate for the appellant/Applicant, Stand over to 08/02/2019.
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