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Bombay High Court

Suvarna Dhnjay Lingade And Anr vs Smt. Rajashri Subhash Danole * Ors on 7 January, 2019

Author: Sandeep Kashinath Shinde

Bench: Sandeep Kashinath Shinde

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

        SECOND APPEAL STAMP NO. 33522 OF 2018

 Suvarna Dhnjay Lingade And Anr.                       ....Appellant
             V/S
 Smt. Rajashri Subhash Danole * Ors.                ....Respondent

Adv.Yogesh Thorat i/by Sachin Bharat Thorat For Appellant. Adv. Ajay A Joshi For Respondent No1, Adv.Sandip Koregave for Respondent No. 3 CORAM : SANDEEP KASHINATH SHINDE, J DATE : 7th January, 2019 P.C. :

At the request of learned advocate for the appellant/Applicant, Stand over to 08/02/2019.
( FOR REGISTRAR JUDICIAL - I ) Page 1/1 ::: Uploaded on - 07/01/2019 ::: Downloaded on - 11/01/2019 06:38:09 :::