Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Bengal Presidency - Section Section 30 in The Bengal Revenue-Free Lands (Badshahi Grants) Regulation, 1793 30. Separations and annexations of exempted lands how notified to Courts. - Repealed by the Amending Act, 1903 (1 of 1903).
