Section 35(1B)(iii) in The Bombay Shops and Establishments Act, 1948

[Cites 0, Cited by 0] [Section 35(1B)] [Section 35] [Entire Act]

State of Gujarat - Subsection

Section 35(1B)(iii) in The Bombay Shops and Establishments Act, 1948

(iii)leave for not more than four days in a year on any of the days which the State Government, may by notification in the Official Gazette, specify to be the National and Festival holidays.]

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State of Gujarat - Subsection

Section 35(1B)(iii) in The Bombay Shops and Establishments Act, 1948