Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 23(5)] [Section 23] [Entire Act] State of Rajasthan - Subsection Section 23(5)(b) in Rajasthan Tax on Entry of Goods Into Local Area Act, 1999 (b)every order passed on appeal under this section shall, subject to the provisions of sections 24, 25, 27 and 28, be final.