Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5] [Entire Act] State of Gujarat - Subsection Section 5(15) in Gujarat Sales Tax (Amendment) Act, 1977 (15)in entry 50, in column 2 the words "except when sold in sealed containers of ??? five Kilograms in each container" shall be deleted.
