Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 16 in The National Council For Teacher Education Rules, 1997 16. , I.P. Estate, New Delhi - 110002Budget And Account HeadsHead of Accounts (Expenditure)I. RecurringPersonnel Services
