Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5] [Entire Act] State of Sikkim - Subsection Section 5(2) in Sikkim Allotment of House Sites and Construction of Building (Regulation and Control) Act, 1985 (2)The salami paid by the allottee shall be refunded within one month from the date of commencement of this Act.
