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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Mizoram - Subsection

Section 8(vii) in Mizoram Cooperative Societies Act, 2006

(vii)to encourage fisheries and get loans and financial assistance at concessional rates from banking and financial institutions for the purchase of seeds, boats, lets and other essential equipments, inputs and materials;