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[Cites 0, Cited by 0] [Section 40(1)] [Section 40] [Entire Act]

State of Andhra Pradesh - Subsection

Section 40(1)(k) in Sri Venkatesware Institute of Medical Science University Act, 1995

(k)the manner in which and the conditions subject to which pension and provident funds may he constituted for the benefit of officers, teachers and other employees of the Institute: