Supreme Court - Daily Orders
M/S Kothari Polymers Ltd vs Siu(X)/Spe/Cbi on 12 January, 2015
Bench: Dipak Misra, Prafulla C. Pant
ITEM NO.28 COURT NO.6 SECTION IIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Crl.) No.10228/2014
(Arising out of impugned final judgment and order dated 28/10/2014
in MCRC No.5611/2014 passed by the High Court Of M.P. at Indore)
M/S KOTHARI POLYMERS LTD AND ORS Petitioner(s)
VERSUS
SIU(X)/SPE/CBI, NEW DELHI Respondent(s)
(With appln. (s) for exemption from filing O.T.)
Date : 12/01/2015 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE DIPAK MISRA
HON'BLE MR. JUSTICE PRAFULLA C. PANT
For Petitioner(s) Ms. Meenakshi Arora, Sr. Adv.
Mr. Sarabjot Singh, Adv.
Ms. Devyani Singh, Adv.
Mr. Alex Joseph, Adv.
Mr. K. Gireesh Kumar, Adv.
for B.J. Law Offices
For Respondent(s) Mr. Ranjit Kumar, S.G.
Mr. P.K. Dey, Adv.
Mr. Kabir Hathi, Adv.
Mr. B.V. Balram Das, Adv.
UPON hearing the counsel the Court made the following
O R D E R
Issue notice.
As Mr. B.V. Balram Das, learned counsel, has entered appearance on behalf of the sole respondent, no further notice be issued.
List the matter next Monday (19.01.2015). The Registry is directed to reflect the name of Mr. B.V. Balram Das in the Cause List.
Signature Not Verified Digitally signed by Chetan Kumar Date: 2015.01.13 14:29:24 IST Reason: (Chetan Kumar) (H.S. Parasher) Court Master Court Master