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Supreme Court - Daily Orders

M/S Kothari Polymers Ltd vs Siu(X)/Spe/Cbi on 12 January, 2015

Bench: Dipak Misra, Prafulla C. Pant

  ITEM NO.28                                COURT NO.6                  SECTION IIA
                                  S U P R E M E C O U R T O F       I N D I A
                                          RECORD OF PROCEEDINGS

  Petition(s) for Special Leave to Appeal (Crl.)                      No.10228/2014

  (Arising out of impugned final judgment and order dated 28/10/2014
  in MCRC No.5611/2014 passed by the High Court Of M.P. at Indore)

  M/S KOTHARI POLYMERS LTD AND ORS                                       Petitioner(s)

                                                    VERSUS

  SIU(X)/SPE/CBI, NEW DELHI                                              Respondent(s)
  (With appln. (s) for exemption from filing O.T.)

  Date : 12/01/2015 This petition was called on for hearing today.

  CORAM :
                                 HON'BLE MR. JUSTICE DIPAK MISRA
                                 HON'BLE MR. JUSTICE PRAFULLA C. PANT

  For Petitioner(s)                   Ms.   Meenakshi Arora, Sr. Adv.
                                      Mr.   Sarabjot Singh, Adv.
                                      Ms.   Devyani Singh, Adv.
                                      Mr.   Alex Joseph, Adv.
                                      Mr.   K. Gireesh Kumar, Adv.
                                      for   B.J. Law Offices

  For Respondent(s)                   Mr.   Ranjit Kumar, S.G.
                                      Mr.   P.K. Dey, Adv.
                                      Mr.   Kabir Hathi, Adv.
                                      Mr.   B.V. Balram Das, Adv.

                             UPON hearing the counsel the Court made the following
                                                O R D E R

Issue notice.

As Mr. B.V. Balram Das, learned counsel, has entered appearance on behalf of the sole respondent, no further notice be issued.

List the matter next Monday (19.01.2015). The Registry is directed to reflect the name of Mr. B.V. Balram Das in the Cause List.

Signature Not Verified

Digitally signed by
Chetan Kumar
Date: 2015.01.13
14:29:24 IST
Reason:



                              (Chetan Kumar)                        (H.S. Parasher)
                               Court Master                           Court Master