Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Union of India - Section

Section 3 in Port of Bombay Passenger Boats Rules, 1962

3. Places from which boats to ply for hire

- Boats may ply for hire from any one or more of the following landing places from which they shall have been licensed to ply: