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State of Maharashtra - Section

Section 8 in The Maharashtra Medical Practitioners (Registration) Rules, 1961

8. Maintenance of register [* * * * *] [Deleted by G.N. dated 7-8-1972.].

- Each page of the register [* * * * *] [Deleted by G.N. dated 7-8-1972.] shall be verified by the Registrar's signature and each entry in the register [* * * * *] [Deleted by G.N. dated 7-8-1972.] as respects particulars specified in clause (h), (i) or (j) of rule 3, shall be attested by the initials of the Registrar.