Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 205] [Entire Act] State of Haryana - Subsection Section 205(1) in Punjab Jail Manual (1)The Deputy Superintendent shall be the chief executive officer of the Jail and shall discharge his duties under the immediate direction and order of the Superintendent.]
