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Madhya Pradesh High Court

M/S Dilip Buildcon Limited vs Principal Commissioner Cgst And ... on 9 July, 2025

Author: Atul Sreedharan

Bench: Atul Sreedharan

1 WP-16950-2025 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR WP No. 16950 of 2025 (M/S DILIP BUILDCON LIMITED Vs PRINCIPAL COMMISSIONER CGST AND CENTRAL EXCISE AND OTHERS ) Dated : 09-07-2025 Parties through their counsel.

As prayed by learned counsel for the parties, list this case on 28.07.2025.





                                 (ATUL SREEDHARAN)                                        (AMIT SETH)
                                        JUDGE                                               JUDGE
                          pn




Signature Not Verified
Signed by: PANKAJ NAGLE
Signing time: 7/10/2025
11:38:28 AM