Madhya Pradesh High Court
M/S Dilip Buildcon Limited vs Principal Commissioner Cgst And ... on 9 July, 2025
Author: Atul Sreedharan
Bench: Atul Sreedharan
1 WP-16950-2025 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR WP No. 16950 of 2025 (M/S DILIP BUILDCON LIMITED Vs PRINCIPAL COMMISSIONER CGST AND CENTRAL EXCISE AND OTHERS ) Dated : 09-07-2025 Parties through their counsel.
As prayed by learned counsel for the parties, list this case on 28.07.2025.
(ATUL SREEDHARAN) (AMIT SETH)
JUDGE JUDGE
pn
Signature Not Verified
Signed by: PANKAJ NAGLE
Signing time: 7/10/2025
11:38:28 AM