Allahabad High Court
M/S Godfrey Philips India Ltd. vs State Of U.P. & Others on 23 December, 2011
Bench: Sunil Ambwani, Naheed Ara Moonis
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 29 Case :- WRIT TAX No. - 1756 of 2007 Petitioner :- M/S Godfrey Philips India Ltd. Respondent :- State Of U.P. & Others Petitioner Counsel :- Yashwant Varma Respondent Counsel :- C.S.C. Hon'ble Sunil Ambwani,J.
Hon'ble Naheed Ara Moonis,J.
Dismissed. For order see our order of date passed in Writ Tax No.1484 of 2007, I.T.C. Limited v. State of U.P. & Ors.
Order Date :- 23.12.2011 SP/