Madhya Pradesh High Court
Vijay Darda vs Dr Varad Murti Mishra Deputy Secretary on 28 June, 2021
Author: Rajeev Kumar Dubey
Bench: Rajeev Kumar Dubey
1 MCRC-9252-2014
The High Court Of Madhya Pradesh
MCRC-9252-2014
(VIJAY DARDA AND OTHERS Vs DR VARAD MURTI MISHRA DEPUTY SECRETARY)
21
Jabalpur, Dated : 28-06-2021
Heard through Video Conferencing.
Shri Naman Nagrath, learned Senior counsel with Shri S.K. Mishra,
learned counsel for the applicant.
Shri S.K. Malvi, learned counsel for the respondent.
Learned counsel for the applicant is directed to supply copy of Annexures to learned counsel for the respondent.
Office is also directed to list the matter after three weeks along with the documents filed by the applicant in support of his application on 25.06.2021.
Interim relief to continue till the next date of hearing.
(RAJEEV KUMAR DUBEY) JUDGE mn Signature Not Verified SAN Digitally signed by MANOJ NAIR Date: 2021.06.28 17:11:16 IST