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State of Maharashtra - Section

Section 9 in The Maharashtra BPS Operational framework, 2007

9. RPS Settlement. - RPS Obligation in MUs shall be calculated as per Form I based on the monthly data submitted by various "eligible persons" and shall be prepared on cumulative monthly basis. Accordingly, Form I shall be maintained at the MEDA to arrive at the figure of shortfall in meeting RPS obligation for each eligible person and the same shall be published monthly on the MEDA official website. The settlement shall be carried out at the end of each financial year;