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[Cites 1, Cited by 2]

Himachal Pradesh High Court

Jas Pal vs . Kishan Singh on 18 July, 2022

Author: Sandeep Sharma

Bench: Sandeep Sharma

Jas Pal vs. Kishan Singh .

RSA No. 180 of 2022 18.07.2022 Present Mr. I. N Mehta, Advocate for the appellant .

RSA No. 183 of 2022 Notice be issued to the respondent, returnable for 24.08.2022, on taking steps within a week.

CMP No. 9439 of 2022 Notice in the aforesaid terms. In the meanwhile operation, implementation and execution of impugned judgment and decree dated 25.04.2022 passed by the Additional District Judge,, Kinnaur District at Rampur Bushahar, dated 25.04.2022 in Civil Appeal CIS No. 14/2021 titled as Jas Pal and another versus Kishan Singh, shall remain stayed.

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(Sandeep Sharma) Judge July 18, 2022 (subhash) ::: Downloaded on - 19/07/2022 20:03:14 :::CIS