Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Haryana - Section Section 38 in The Punjab Habitual Offenders (Control and Reform) Rules, 1957 38. Special Officer may arrange transfer from one Settlement to another. - The transfer of settlers from one settlement to another may be made by the Special Officer for administrative reasons or for any other reasons.
