Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 329] [Entire Act] State of Punjab - Subsection Section 329(7) in The Punjab Municipal Act, 1999 (7)No licensed plumber shall, for any work referred to in sub-section (6), demand or receive more than the charges determined therefor, under that sub- section.
