Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 30] [Entire Act] State of Tamilnadu - Subsection Section 30(2) in Tamil Nadu Entertainments Tax Rules, 1939 (2)[Inserted by G.O. No. 301, C.T. & R.E., dated the 13th September 1974 and Omitted by G.O. No. 33, C.T. &R.E., dated the 16th January 1975.]
