Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Madhya Pradesh - Section Section 1 in The M.P. Accommodation (Requisition) Act, 1948 1. Short title and extent. (1)This Act may be cited as The Madhya Pradesh Accommodation (Requisition) Act, 1948.(2)It extends to and shall be in force in the whole of Madhya Pradesh.
